Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 81] [Article 366] [Constitution] Constitution Subarticle Article 366(1) in Constitution of India (1)"agricultural income" means agricultural income as defined for the purposes of the enactments relating to Indian income-tax;