Supreme Court - Daily Orders
Deora Wires N Machines Pvt. Ltd. vs Gujarat Energy Transmission ... on 15 January, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.11 COURT NO.12 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 28052/2017
(Arising out of impugned final judgment and order dated 10-04-2017
in AFO No. 98/2017 10-04-2017 in AFO No. 98/2017 passed by the High
Court Of Gujarat At Ahmedabad)
DEORA WIRES N MACHINES PVT. LTD. Petitioner(s)
VERSUS
GUJARAT ENERGY TRANSMISSION CORPORATION LTD. (GETCO)Respondent(s)
(FOR ADMISSION and I.R. and IA No.94684/2017-CONDONATION OF DELAY
IN FILING and IA No.94688/2017-CONDONATION OF DELAY IN REFILING and
IA No.122707/2017-PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS)
Date : 15-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Nachiketa Joshi, AOR
For Respondent(s) Mr. S.P. Hasurkar, Adv.
Mr. Anshul Narayan, Adv.
Mr. Prem Prakash, AOR
UPON hearing the counsel the Court made the following
O R D E R
List this matter on Wednesday, i.e, on 21.02.2018.
(SONALI SAUND) (SAROJ KUMARI GAUR) SENIOR PERSONAL ASSISTANT COURT MASTER Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2018.01.19 16:46:28 IST Reason: