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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(6) in The Fiscal Responsibility And Budget Management Act, 2003

(6)In particular and without prejudice to the generality of the foregoing provisions the Macro-economic Framework Statement shall contain an assessment relating to—
(a)the growth in the gross domestic product;
(b)the fiscal balance of the Union Government as reflected in the revenue balance and gross fiscal balance;
(c)the external sector balance of the economy as reflected in the current account balance of the balance of payments. (6A)
(a)The Medium-term Expenditure Framework Statement shall set forth a three-year rolling target for prescribed expenditure indicators with specification of underlying assumptions and risk involved.
(b)In particular and without prejudice to the provisions contained in clause (a), the Medium-term Expenditure Framework Statement shall, inter alia, contain—
(i)the expenditure commitment of major policy changes involving new service, new instruments of service, new schemes and programmes;
(ii)the explicit contingent liabilities, which are in the form of stipulated annuity payments over a multi-year time-frame;
(iii)the detailed breakup of grants for creation of capital assets.