Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 138] [Entire Act] State of Sikkim - Subsection Section 138(1) in The Sikkim Police Act, 2008 (1)Members of the Commission shall be assisted by adequate staff with requisite skills, for efficient discharge of the functions of the Commission.
