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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

(2)"Average Power Purchase Cost" (APPC) means the Weighted Average Pooled Price of power purchase at Distribution Licensee's periphery, as approved by the Commission in the Tariff Order of the respective year in which solar energy is generated, from all the energy suppliers on long-term, medium-term and short-term basis, but excluding energy purchased from Renewable Energy sources;