Section 3 in The Tamil Nadu Abolition of Posts of Part-Time Village Officers Act, 1981
3. Abolition of the posts of part-time Village Officers and persons holding such posts to cease to hold office.
- The posts of part-time Village Officers in the State of Tamil Nadu are hereby abolished with effect on and from the date of the commencement of this Act and every person who holds the post of part-time Village Officer in any part of the State of Tamil Nadu shall, with effect on and from such date, cease to hold such post.
