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[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

NCT Delhi - Subsection

Section 78(2)(xi) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(xi)to report to the Government, the Director, the Board, and the Vice-Chairman of the Board as soon as possible, any fraud, embezzlement, theft or loss of marketing committee fund or property;