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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(3) in The Kerala Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(3)The Tribunal shall publish the panel mentioned in sub-rule (1) for general information at least twice in every year, on 1st January and 1st July, respectively, and at every time any change is effected therein.