Section 8 in Uttar Pradesh Intermediate Education Act, 1921
8. Exemption of certain Universities from the operation of the Act
. - Nothing in the Act shall effect the constitution, powers or functions of the Banaras Hindu University, [or the Aligarh Muslim University] [Substituted by U.P. Act No. 12 of 1978 (w.e.f. 21.1.1978).] except with their consent recorded in writing.
