Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 43(2)] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(2)(n) in The Unit Trust Of India Act, 1963

(n)the establishment and maintenance of provident or other benefit funds for officers and other employees of the Trust; [* * *] [The word "and" omitted by Act 16 of 1975, Section 8 (w.e.f. 7-1-1975)]
(nn)[the extent to which and the circumstances under which nominations may be recognized and trust may be taken notice of; and] [Inserted by act 16 of 1975 s. 8, (w.e.f. 7-1-1975)]