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Delhi High Court - Orders

State Nct Of Delhi vs Hazari Lal Sharma & Ors on 22 March, 2023

Author: Yogesh Khanna

Bench: Yogesh Khanna

                                $~43
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    CRL.REV.P. 692/2017
                                     STATE NCT OF DELHI
                                                                                    ..... Petitioner
                                                     Through: Mr.Sunil Kumar Gautam, APP for the
                                                              State with Insp.Vikash Malik, PS
                                                              M.S.Park.

                                                      versus

                                     HAZARI LAL SHARMA & ORS
                                                                                      ..... Respondent
                                                      Through:    Mr.R.N.Sharma,            Mr.Shalabh
                                                                  Bhardwaj, Mr.Nikhil Mann, Mr.Yogi
                                                                  Pahal, Mr.Himanshu Solanki and
                                                                  Mr.Manoranjan Kumar, Advocates.

                                     CORAM:
                                     HON'BLE MR. JUSTICE YOGESH KHANNA
                                                       ORDER

% 22.03.2023

1. List on 09.08.2023.

YOGESH KHANNA, J. MARCH 22, 2023 VLD Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:23.03.2023 15:12