Delhi High Court - Orders
State Nct Of Delhi vs Hazari Lal Sharma & Ors on 22 March, 2023
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 692/2017
STATE NCT OF DELHI
..... Petitioner
Through: Mr.Sunil Kumar Gautam, APP for the
State with Insp.Vikash Malik, PS
M.S.Park.
versus
HAZARI LAL SHARMA & ORS
..... Respondent
Through: Mr.R.N.Sharma, Mr.Shalabh
Bhardwaj, Mr.Nikhil Mann, Mr.Yogi
Pahal, Mr.Himanshu Solanki and
Mr.Manoranjan Kumar, Advocates.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 22.03.2023
1. List on 09.08.2023.
YOGESH KHANNA, J. MARCH 22, 2023 VLD Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:23.03.2023 15:12