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[Cites 0, Cited by 0] [Section 55(7)] [Section 55] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55(7)(iii) in Uttar Pradesh Private Universities Act, 2019

(iii)On receipt of the report under sub-section (7)(ii). the State Government shall, by a notification in the Official Gazette, issue an order dissolving the University and from the date of publication of such notification, the University shall stand dissolved and all the remaining assets and liabilities of the University shall vest in the sponsoring body from such date.