Madhya Pradesh High Court
Silverline Hospital And Research ... vs Bhopal Municipal Corporation on 8 February, 2024
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 10983 of 2022
(SILVERLINE HOSPITAL AND RESEARCH INSTITUTE Vs BHOPAL MUNICIPAL CORPORATION)
Dated : 08-02-2024
Shri Quasim Ali - Advocate for petitioner.
Shri Siddharth Sharma - Advocate for respondent.
Respondent - Corporation to state on oath as to what positive actions have been taken pursuant to the last demand notice dated 01.04.2022.
Call on 13.02.2024.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
MSP
Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 2/9/2024
3:07:45 PM