Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 9 in Rajasthan River Basin and Water Resources Planning Act, 2015

9. Authentication of orders, etc.

- All proceedings of the Authority shall be authenticated by the signatures of the Chairperson or of any member authorized by the Chairperson in this behalf and all other orders and instruments of the Authority shall be authenticated by any other officer of the Authority authorized by it by regulations.