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State of Odisha - Section

Section 45 in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

45.

(1)The elector on receiving the ballot paper shall forthwith proceed into the polling compartment, make a mark on the ballot paper with the instrument supplied for the purpose on or against the symbol of the candidate for whom he intends to vote, fold the ballot paper so as to conceal his mark and insert the same into the ballot box and then quit the polling station.
(2)Every elector shall vote without under delay.
(3)No elector shall be allowed to enter a voting compartment when another elector is present inside it.
(4)No [Presiding Officer] [Substituted vide O.G.E. No. 1106 dated 7.6.2008.] [shall] [Inserted vide Notification No.7141, Legislative-I-26/95 H.U.D. Dated 7.3.96. O.G.E. No. 248 Dated 7.3.1996.] ensure that the ballot paper is duly and properly inserted by the elector in the ballot box.