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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Honey Grading and Marking Rules, 2008

(1)The grade designation mark shall be securely affixed to or clearly and indelibly printed on each package or container as per instructions of the Agricultural Marketing Adviser or an officer authorized by him in this behalf in accordance with rule 11 of the General Grading and Marking Ru1es, 1988.