Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75B(3)] [Section 75B] [Entire Act]

State of Madhya Pradesh - Subsection

Section 75B(3)(iii) in The M.P. Irrigation Act, 1931

(iii)state, whether he would execute the work himself or would prefer it to be executed at his cost by the State Government.