Himachal Pradesh High Court
Ramesh Chand vs . Hrtc & Ors. on 21 July, 2022
Bench: Sabina, Satyen Vaidya
CWP No.2844 of 2019 .
21.07.2022 Present: Mr. Jai Ram Sharma, Advocate on behalf of Mr. Manohar Lal Sharma, Advocate, for the petitioner.
Mr. Pankaj, Advocate on behalf of Mr. Vikas Rajput, Advocate, for the respondents.
Admit.
In the meantime, pleadings be completed.
( Sabina ) Judge ( Satyen Vaidya ) Judge July 21, 2022 Himalvi ::: Downloaded on - 21/07/2022 20:13:34 :::CIS