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State of Punjab - Section

Section 663 in Punjab Jail Manual, 1996

663. Transfer of old, infirm and sick prisoners.

(1)Convicts over 45 years of age or infirm convicts shall not be transferred without the special sanction of the Inspector-General.
(2)An application for the transfer of a sick convict must be accompanied by a brief medical history of the case and a statement of the grounds for desiring his transfer.
(3)The descriptive rolls of each prisoner shall be prepared separately from those of other prisoners.