Bombay High Court
Pralhad Pandurang Nevase And Ors vs State Of Maharashtra And Ors on 21 January, 2020
Author: Anuja Prabhudessai
Bench: A.A. Sayed, Anuja Prabhudessai
P.H. Jayani 50 IA1.2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO. 1 OF 2019
IN
WRIT PETITION NO. 10293 OF 2019
Pralhad Pandurang Nevase and ors. .....Petitioners
v/s.
The State of Maharashtra and ors. ......Respondents
WITH
WRIT PETITION (ST.) NO. 24047 OF 2019
Satyawan Haribhau Chahyal and anr. .....Petitioners
v/s.
The State of Maharashtra and ors. ......Respondents
WITH
WRIT PETITION (ST.) NO. 24048 OF 2019
Bhaiyaso Patilbuwa Mandhare .....Petitioner
v/s.
The State of Maharashtra and ors. ......Respondents
WITH
WRIT PETITION (ST.) NO. 24050 OF 2019
Dilip Baburao Kothawale and ors. .....Petitioners
v/s.
The State of Maharashtra and ors. ......Respondents
WITH
WRIT PETITION (ST.) NO. 24051 OF 2019
Rajaram Dnyanoba Deshmukh and anr. .....Petitioners
v/s.
The State of Maharashtra and ors. ......Respondents
WITH
WRIT PETITION (ST.) NO. 24055 OF 2019
Popat Jagannath Gaikwad and ors. .....Petitioners
v/s.
The State of Maharashtra and ors. ......Respondents
1/3
P.H. Jayani 50 IA1.2019.doc
WITH
WRIT PETITION (ST.) NO. 24058 OF 2019
Ankush Gulabrao Wable and ors. .....Petitioners
v/s.
The State of Maharashtra and ors. ......Respondents
WITH
WRIT PETITION (ST.) NO. 24076 OF 2019
Sudam Maruti Gaikwad .....Petitioner
v/s.
The State of Maharashtra and ors. ......Respondents
WITH
WRIT PETITION (ST.) NO. 24120 of 2019
Narendra Bhauso Gaikwad and ors. .....Petitioners
v/s.
The State of Maharashtra and ors. ......Respondents
WITH
WRIT PETITION (ST.) NO. 24136 OF 2019
Balaso Babanrao Gaware and ors. .....Petitioners
v/s.
The State of Maharashtra and ors. ......Respondents
WITH
WRIT PETITION (ST.) NO. 24364 OF 2019
Ganpat Jaywant Gawade and ors. .....Petitioners
v/s.
The State of Maharashtra and ors. ......Respondents
WITH
WRIT PETITION (ST.) NO. 24365 OF 2019
Ramchandra Namdeo Bhujbal and anr. .....Petitioners
v/s.
The State of Maharashtra and ors. ......Respondents
2/3
P.H. Jayani 50 IA1.2019.doc
Mr. Rahul Kadam i/b. Mr. Vilas Tapkir for the Petitioner in all WPs.
Mr. Sanjiv Sawant i/b. Abhijeet Deshmukh for the Intervenor /
Applicant in WP/10293/2019, WPST/24120/2019 and
WPST/24365/2019.
Ms. P.N. Diwan, AGP for the State in WP/10293/2019.
Mr. R.P. Kadam, AGP for the State in WPST/24047/2019.
Mr. A.I. Patel, AGP for the State in WPST/24048/2019.
Mr. A.A. Alaspurkar, AGP for the State in WPST/24050/2019.
Mr. P.V. Rajan, AGP for the State in WP/24058/2019.
CORAM: A.A. SAYED, AND
SMT. ANUJA PRABHUDESSAI, JJ.
DATE : 21st JANUARY, 2020.
P. C. :-
. Registry to ensure that the name of the Advocate on record is refected on the Board.
2. Stand over to 11/02/2020.
Digitally signed by Preeti Preeti Jayani H. H. Date:
Jayani 2020.01.29 11:44:40 +0530 (SMT. ANUJA PRABHUDESSAI, J.) (A.A. SAYED, J.) 3/3