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Bombay High Court

Pralhad Pandurang Nevase And Ors vs State Of Maharashtra And Ors on 21 January, 2020

Author: Anuja Prabhudessai

Bench: A.A. Sayed, Anuja Prabhudessai

P.H. Jayani                               50 IA1.2019.doc

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CIVIL APPELLATE JURISDICTION

                INTERIM APPLICATION NO. 1 OF 2019
                                IN
                 WRIT PETITION NO. 10293 OF 2019

Pralhad Pandurang Nevase and ors.            .....Petitioners
     v/s.
The State of Maharashtra and ors.            ......Respondents

                             WITH
              WRIT PETITION (ST.) NO. 24047 OF 2019

Satyawan Haribhau Chahyal and anr.           .....Petitioners
     v/s.
The State of Maharashtra and ors.            ......Respondents

                              WITH
              WRIT PETITION (ST.) NO. 24048 OF 2019

Bhaiyaso Patilbuwa Mandhare                  .....Petitioner
     v/s.
The State of Maharashtra and ors.            ......Respondents

                             WITH
              WRIT PETITION (ST.) NO. 24050 OF 2019

Dilip Baburao Kothawale and ors.             .....Petitioners
      v/s.
The State of Maharashtra and ors.            ......Respondents

                             WITH
              WRIT PETITION (ST.) NO. 24051 OF 2019

Rajaram Dnyanoba Deshmukh and anr.           .....Petitioners
     v/s.
The State of Maharashtra and ors.            ......Respondents

                             WITH
              WRIT PETITION (ST.) NO. 24055 OF 2019

Popat Jagannath Gaikwad and ors.             .....Petitioners
     v/s.
The State of Maharashtra and ors.            ......Respondents


                                1/3
 P.H. Jayani                               50 IA1.2019.doc


                              WITH
              WRIT PETITION (ST.) NO. 24058 OF 2019

Ankush Gulabrao Wable and ors.               .....Petitioners
     v/s.
The State of Maharashtra and ors.            ......Respondents

                             WITH
              WRIT PETITION (ST.) NO. 24076 OF 2019

Sudam Maruti Gaikwad                         .....Petitioner
     v/s.
The State of Maharashtra and ors.            ......Respondents

                             WITH
              WRIT PETITION (ST.) NO. 24120 of 2019

Narendra Bhauso Gaikwad and ors.             .....Petitioners
     v/s.
The State of Maharashtra and ors.            ......Respondents

                             WITH
              WRIT PETITION (ST.) NO. 24136 OF 2019

Balaso Babanrao Gaware and ors.              .....Petitioners
     v/s.
The State of Maharashtra and ors.            ......Respondents


                              WITH
              WRIT PETITION (ST.) NO. 24364 OF 2019

Ganpat Jaywant Gawade and ors.               .....Petitioners
     v/s.
The State of Maharashtra and ors.            ......Respondents


                              WITH
              WRIT PETITION (ST.) NO. 24365 OF 2019

Ramchandra Namdeo Bhujbal and anr.           .....Petitioners
     v/s.
The State of Maharashtra and ors.            ......Respondents



                                2/3
                     P.H. Jayani                                     50 IA1.2019.doc

                    Mr. Rahul Kadam i/b. Mr. Vilas Tapkir for the Petitioner in all WPs.
                    Mr. Sanjiv Sawant i/b. Abhijeet Deshmukh for the Intervenor /
                    Applicant in WP/10293/2019, WPST/24120/2019 and
                    WPST/24365/2019.
                    Ms. P.N. Diwan, AGP for the State in WP/10293/2019.
                    Mr. R.P. Kadam, AGP for the State in WPST/24047/2019.
                    Mr. A.I. Patel, AGP for the State in WPST/24048/2019.
                    Mr. A.A. Alaspurkar, AGP for the State in WPST/24050/2019.
                    Mr. P.V. Rajan, AGP for the State in WP/24058/2019.


                                      CORAM: A.A. SAYED, AND
                                             SMT. ANUJA PRABHUDESSAI, JJ.

DATE : 21st JANUARY, 2020.

P. C. :-

. Registry to ensure that the name of the Advocate on record is refected on the Board.

2. Stand over to 11/02/2020.

Digitally signed by Preeti Preeti Jayani H. H. Date:

Jayani 2020.01.29 11:44:40 +0530 (SMT. ANUJA PRABHUDESSAI, J.) (A.A. SAYED, J.) 3/3