Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 35 in THE BIOLOGICAL DIVERSITY (AMENDMENT) ACT, 2023 35.Amendment of section 50. In section 50 of the principalAct, in the marginal heading, the words "between the State Biodiversity Board" shall be omitted.
