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State of Uttar Pradesh - Section

Section 563 in Uttar Pradesh Municipal Corporation Act, 1959

563. Prohibition of obstructing entry under Section 560 or Section 561.

- No person shall, in any way, obstruct the Municipal Commissioner in making any entry under Section 560, or Section 561 or any Corporation officer or other person accompanying the Municipal Commissioner at his request of acting under his orders for the purposes of such entry.Legal Proceedings