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[Cites 0, Cited by 0] [Section 6A(3)] [Section 6A] [Entire Act]

State of Maharashtra - Subsection

Section 6A(3)(b) in The Shivraj Fine Art Litho Works (Acquisition And Transfer Of Undertaking) Act, 1984

(b)for the purpose of management of the undertaking, the State Government shall be entitled to exercise to the exclusion of all persons, all such powers and do all such things in relation to the undertaking as the owner thereof ;