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State of Odisha - Section

Section 69 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

69. Ramps.

- Ramps with a slope of not more than 1 in 10 may be substituted for stairways, slope of the ramp shall comply with all the applicable requirements of required stairways as to enclosure capacity and limiting dimensions. Large slope may be provided for special use but in no case greater than 1 in 5. For all slopes exceeding 1 in 10 and wherever the use is such as to involve danger of slipping the ramps shall be surfaced with approved non-slipping materials.