Section 6(1)(a) in The Gujarat Diseases of Animals (Control) Act, 1963
(a)the import, export or transport of any animals, or their carcasses or of any part of animals or their carcasses or of any fodder, bedding or other thing used in connection with animals, which may, in the opinion of the State Government [***] [The words 'or Commissioner' deleted by Gujarat No. 15 of 1964, dated 2nd May, 1964.] carry infection, or