Delhi High Court - Orders
Jagdish Rana & Anr vs Kewal Kumar Sharma & Ors on 11 October, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 1079/2016
JAGDISH RANA & ANR ..... Petitioners
Through: Mr. Rajat Aneja, Advocate.
versus
KEWAL KUMAR SHARMA & ORS ..... Respondents
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 11.10.2023
1. Learned counsel for the respondent submits that the main counsel, Ms. Ahlawat is not available today.
2. List on 08.12.2023 for disposal.
JASMEET SINGH, J OCTOBER 11, 2023/SA Click here to check corrigendum, if any This is a digitally signed order.
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