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Delhi High Court - Orders

Jagdish Rana & Anr vs Kewal Kumar Sharma & Ors on 11 October, 2023

Author: Jasmeet Singh

Bench: Jasmeet Singh

                                    $~7
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CONT.CAS(C) 1079/2016
                                                JAGDISH RANA & ANR                                                               ..... Petitioners
                                                                                      Through:                 Mr. Rajat Aneja, Advocate.

                                                                                      versus

                                                KEWAL KUMAR SHARMA & ORS                                                         ..... Respondents
                                                                                      Through:                 Appearance not given.

                                                CORAM:
                                                HON'BLE MR. JUSTICE JASMEET SINGH
                                                                                      ORDER

% 11.10.2023

1. Learned counsel for the respondent submits that the main counsel, Ms. Ahlawat is not available today.

2. List on 08.12.2023 for disposal.

JASMEET SINGH, J OCTOBER 11, 2023/SA Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2023 at 14:54:13