Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] Union of India - Subsection Section 22(a) in The Medical Devices Rules, 2017 (a)degree in engineering in relevant branch or in pharmacy or in science in appropriate subject from a recognized University and shall have experience of not less than two years in manufacturing or testing of medical devices; or
