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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Odisha - Subsection

Section 62(ii) in The Orissa State Financial Corporation General Regulations, 2003

(ii)In addition, each Director attending a meeting of the Board or of the Executive Committee shall be reimbursed his travelling and halting expenses, if any, on such scale, at his option, as he is entitled to in the institution in which he holds officer or on such scale as may be fixed by the Board from time to time and in any other case, at the latter scales.