Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(c) in Administration of Evacuee Property Act, 1950

(c)pass such orders or direct such action to be taken in relation to any such property as may be considered by him to be necessary ;