Madhya Pradesh High Court
Ajay Singh vs The State Of Madhya Pradesh on 10 July, 2020
Author: Sujoy Paul
Bench: Sujoy Paul
1 CRA-3190-2020 The High Court Of Madhya Pradesh CRA-3190-2020 (AJAY SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) 3 Jabalpur, Dated : 10-07-2020 Heard through Video Conferencing. This matter is taken up in the second round also. Despite repeated efforts, learned counsel for the appellant could not be connected.
List in the next week.
(SUJOY PAUL) (SMT. ANJULI PALO)
JUDGE JUDGE
PB
Digitally signed by
PRADYUMNA BARVE
Date: 2020.07.10
16:10:13 +05'30'