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Delhi High Court - Orders

Vistrat Real Estates Private Limited vs Asian Hotels North Ltd on 9 March, 2022

Author: Mukta Gupta

Bench: Mukta Gupta

                          $~4
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      ARB.P. 1124/2021
                                 VISTRAT REAL ESTATES PRIVATE
                                 LIMITED                                  ..... Petitioner
                                          Represented by: Ms Ranjana Roy Gawai, Advocate.

                                                    versus

                                 ASIAN HOTELS NORTH LTD                   ..... Respondent
                                          Represented by: Mr Sidhant Kumar and Ms Manyaa
                                                          Chandhok, Advocates.

                                 CORAM:
                                 HON'BLE MS. JUSTICE MUKTA GUPTA
                                         ORDER

% 09.03.2022

1. Arguments heard.

2. Order reserved.

3. Both the parties will file their written submissions along with the judgments relied upon in the course of the day.

4. Order be uploaded on the website of this Court.

MUKTA GUPTA, J.

MARCH 9, 2022 MK Signature Not Verified Signed By:JUSTICE MUKTA GUPTA Signing Date:11.03.2022 ARB.P. 1124/2021 Page 1 of 1 16:50:43