Delhi High Court - Orders
Vistrat Real Estates Private Limited vs Asian Hotels North Ltd on 9 March, 2022
Author: Mukta Gupta
Bench: Mukta Gupta
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1124/2021
VISTRAT REAL ESTATES PRIVATE
LIMITED ..... Petitioner
Represented by: Ms Ranjana Roy Gawai, Advocate.
versus
ASIAN HOTELS NORTH LTD ..... Respondent
Represented by: Mr Sidhant Kumar and Ms Manyaa
Chandhok, Advocates.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 09.03.2022
1. Arguments heard.
2. Order reserved.
3. Both the parties will file their written submissions along with the judgments relied upon in the course of the day.
4. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
MARCH 9, 2022 MK Signature Not Verified Signed By:JUSTICE MUKTA GUPTA Signing Date:11.03.2022 ARB.P. 1124/2021 Page 1 of 1 16:50:43