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[Cites 0, Cited by 1] [Section 204(2)] [Section 204] [Entire Act]

State of West Bengal - Subsection

Section 204(2)(d) in The Calcutta Municipal Corporation Act, 1980

(d)relates to the name of the land or building upon or over which the advertisement is exhibited or to the name of the owner or occupier of such land or building; or