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[Cites 0, Cited by 0] [Section 156] [Entire Act]

State of Kerala - Subsection

Section 156(e) in Kerala Factories Rules, 1957

(e)No electric arc lamp, or naked light, fixed or portable, shall be used, and no person shall have in his possession any match or any apparatus of any kind for producing a naked light or spark in or on, or about any part of the factory where there is liability to fire or explosion from inflammable gas, vapour or dust and all incandescent electric light in such parts shall be in double air tight glass covers.