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Section 2 in The Prevention of Food Adulteration (Extension to Kohima and Mokokchung Districts) Act, 1972
2. Extension of the Act 37 of 1954 to Kohima and Mokochung districts in Nagaland.
- The Prevention of Food Adulteration Act, 1954, shall, as from the commencement of shall come into force therein on such date as the Central Government may, by notification in the Official Gazette, appoint.| Enforced w.e.f. 1 1-4-1978 : vide Notification No. S. O. 185(E), dated 30-3-1973, Gazette of India, Extraordinary, Pt. II, Section 3 (ii), p. 599. |