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[Cites 0, Cited by 2] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(3A) in West Bengal Municipal Act, 1993

(3A)[ The recruitment to the posts of officers and other employees not required to be made through the Municipal Service Commission constituted under sub-section (1) of section 55, shall be made through the local employment exchange or through such other method as the State Government may determine from time to time.] [Inserted by the West Bengal Act XLV of 1994, w.e f. 10.10.1994.]