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[Cites 0, Cited by 0] [Section 63(3)] [Section 63] [Entire Act]

NCT Delhi - Subsection

Section 63(3)(b) in The Madras Chit Funds Act, 1961

(b)All notifications issued under this Act, shall unless they are expressed to come into force on a particular day come into force on the day on which they are published.