Section 46(2)(a) in Orissa Zilla Parishad Election Rules, 1994

[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Odisha - Subsection

Section 46(2)(a) in Orissa Zilla Parishad Election Rules, 1994

(a)declare that the poll at that polling station or place be void, appoint a day, and fix the hours for taking fresh poll at that polling station or any other suitable place and notify the date so appointed and hours so fixed as such manner as it may deem fit; or

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State of Odisha - Subsection

Section 46(2)(a) in Orissa Zilla Parishad Election Rules, 1994