Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2) in The Fertilizer (Control) Order, 1985

(2)non - issuance of certificate of registration to him within the stipulated period - may within sixty days from the date of receipt of such order or, as the case may be, from the date of expiry of such stipulated period, appeal to such authority as the State Government may specify in this behalf, and the decision of such authority shall be final.