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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(5) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(5)"Earning Potential" refers to a notional potential for earning through vending in any given vending space, estimated by the Town Vending Committee or any agency commissioned by it for this purpose, on the basis of the prime nature of the locality, the general economic status of clientele residing there, and any other local factor that makes vending there a profitable proposition;