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Bombay High Court

Mahanagar Telephone Nigam Limited vs Sterling Computers Limited on 2 July, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                             Board Sr.No.:-40

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

   INTERIM APPLICATION LODGING NO. 613 OF 2024
                        In
      COMMERCIAL SUMMARY SUITS 1 OF 1994

 Mahanagar Telephone Nigam Limited                    ....PETITIONER
             V/S
 Sterling Computers Limited                         ....RESPONDENT

Mr. Niranjan Shimpi, Advocate for the Applicant Makarand Bakore i/b JMB Partners, for Advocate for the Defendant No.1 CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 2nd July, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 31/07/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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