Bombay High Court
Mahanagar Telephone Nigam Limited vs Sterling Computers Limited on 2 July, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
Board Sr.No.:-40
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 613 OF 2024
In
COMMERCIAL SUMMARY SUITS 1 OF 1994
Mahanagar Telephone Nigam Limited ....PETITIONER
V/S
Sterling Computers Limited ....RESPONDENT
Mr. Niranjan Shimpi, Advocate for the Applicant Makarand Bakore i/b JMB Partners, for Advocate for the Defendant No.1 CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 2nd July, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 31/07/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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