Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(a) in The Maintenance And Welfare Of Parents And Senior Citizens Act, 2007

(a)the manner of holding inquiry under section 5 subject to such rules as may be prescribed under sub-section (1) of section 8;