Section 80CCD(3)(a) in The Income Tax Act, 1961

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Union of India - Subsection

Section 80CCD(3)(a) in The Income Tax Act, 1961

(a)on account of closure or his opting out of the pension scheme referred to in [sub-section (1) or sub-section (1B)] [Substituted 'sub-section (1)' by Finance Act, 2015 (No. 20 of 2015), dated 14.5.2015.]; or

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Union of India - Subsection

Section 80CCD(3)(a) in The Income Tax Act, 1961