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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(56) in New Town Kolkata Planning Area (Building) Rules, 2014

(56)"parking space" means an area enclosed or unenclosed, covered or open, sufficient in size to park vehicles with a driveway connecting the parking space with a street or alley and permitting ingress and egress of vehicle. It excludes parking space required for repair of vehicle;