Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] NCT Delhi - Subsection Section 11(3) in Madras Restriction of Habitual Offenders Act, 1948 (3)All rules made under this section shall be published in the Gazette of India, and upon such publication shall have effect as if enacted in this Act.Penalties and Procedure
