Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Telangana - Subsection Section 80(1) in Telangana Panchayat Raj Act, 2018 (1)No new place for the disposal of the dead whether private or public, shall be opened, formed, constructed or used, unless a license is obtained, from the Gram Panchayat on application.
