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Union of India - Section

Section 51 in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

51. Stacking of materials.

- The employer shall ensure, at a construction site of a building or other construction work that-
(a)all building materials are stored or stacked in a safe and orderly manner to avoid obstruction of any passageway or place of work;
(b)material piles are stored or stacked in such a manner as to ensure stability;
(c)material or equipment is not stored upon any floor or platform in such quantity as to exceed its safe carrying capacity;
(d)material or equipment is not stored or placed so close to any edge of a floor or platform as to endanger the safety of persons below or working in the vicinity.