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[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

State of Haryana - Subsection

Section 37(3)(i) in The Punjab State Aid to Industries Rules, 1936

(i)Provided that the eligible units may apply for interest-fee loan within six months from the date of publication of these Rules for the year 1970-71.