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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Tripura - Subsection

Section 85(3) in The Tripura Co-operative Societies Rules, 1976

(3)On receipt of such application for execution, the Registrar shall forward the same to the proper authority for execution along with a certificate issued by him under Section 101 and a proclamation issued under Rule 82 in the manner prescribed therein.