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Delhi High Court - Orders

Garnish Arora vs Sunita Arora & Ors on 14 August, 2025

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~O-28
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(OS) 479/2024 and I.A. 19895/2025
                                    GARNISH ARORA                                                                   .....Plaintiff
                                                                  Through:

                                                                  versus

                                    SUNITA ARORA & ORS.                                                             .....Defendants

                                                                  Through:            Appearance not given.

                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                            ORDER
                          %                 14.08.2025
                          [




I.A. 19895/2025 (under Order VII Rule 11 of CPC)

1. Heard learned counsel appearing on behalf of the defendants.

2. On defendants taking necessary steps, let notice be issued to the plaintiff by all permissible modes, returnable on 08.12.2025.

PURUSHAINDRA KUMAR KAURAV, J AUGUST 14, 2025 Nc/mj This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/08/2025 at 22:01:20