Delhi High Court - Orders
Garnish Arora vs Sunita Arora & Ors on 14 August, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~O-28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 479/2024 and I.A. 19895/2025
GARNISH ARORA .....Plaintiff
Through:
versus
SUNITA ARORA & ORS. .....Defendants
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 14.08.2025
[
I.A. 19895/2025 (under Order VII Rule 11 of CPC)
1. Heard learned counsel appearing on behalf of the defendants.
2. On defendants taking necessary steps, let notice be issued to the plaintiff by all permissible modes, returnable on 08.12.2025.
PURUSHAINDRA KUMAR KAURAV, J AUGUST 14, 2025 Nc/mj This is a digitally signed order.
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