Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(xvi) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(xvi)to lay down scales of pay and conditions of employment of members of the staff in affiliated colleges and recognized institutions and to ensure the observance thereof;